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Supreme Court - Daily Orders

Madhya Kshetra Basmati Growers ... vs The Intellectual Property Appellate ... on 15 April, 2021

Bench: L. Nageswara Rao, Vineet Saran

                                                  1

     ITEM NO.9                Court 8 (Video Conferencing)            SECTION XII

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)               No(s).8461/2020

     (Arising out of impugned final judgment and order dated 27-02-2020
     in WP No.9564/2016 passed by the High Court Of Judicature At
     Madras)

     MADHYA KSHETRA BASMATI GROWERS ASSOCIATION SAMITI                Petitioner(s)

                                                 VERSUS

     THE INTELLECTUAL PROPERTY APPELLATE BOARD
     CHENNAI & ORS.                                     Respondent(s)
     (With applns for exemption from filing c/c of impugned judgment,
     exemption from filing affidavit. permission to file additional
     documents/facts/annexures)

     WITH
     SLP(C) No. 8529/2020 (XII)
     (With applns for exemption from filing c/c of impugned judgment,
     permission to file additional documents/facts/annexures, exemption
     from filing O.T. intervention application )

     Date : 15-04-2021 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE L. NAGESWARA RAO
                         HON'BLE MR. JUSTICE VINEET SARAN


     For Petitioner(s)             Mr. J. Sai Deepak, ADV.
                                   Mr. Gopal Jha, AOR
                                   Mr.   Shreyash Bhardwaj, ADV.
                                   Mr.   Avinash Kumar Sharma, ADV.
                                   Mr.   Abhishek R. Avdhani, ADV.
                                   Mr.   Gopal Jha, AOR

                                   Dr.   Abhishek Manu Singhvi, Sr. Adv.
                                   Mr.    Mohit Goel, Advocate
                                   Mr.   Sidhant Goel, Advocate
                                   Ms.   Ruchira Gupta, Advocate
Signature Not Verified             Mr.   Aditya Goel, Advocate
Digitally signed by
BALA PARVATHI
Date: 2021.04.15
                                   Mr.   Karmanya Dev Sharma, Advocate
18:31:27 IST
Reason:                            Mr.   Anurag Sharma
                                   Mr.   Shishir Deshpande, AOR

     For Respondent(s)
                              2



               Mr,   P.S. Narasimha,Sr.Adv.
               Mr.   M.A. Chinnasamy. AOR
               Mr.   Ashish Kumar Upadhyay, Adv
               Mr.   Y. Lokesh, Adv
               Ms.   V. Keerthana, Adv
               Ms.   C. Rubavathi, Adv
               Mr.   Neeleshwar Pavani, Adv
               Mr.   Anubhav Chaturvedi, Adv
               Mr.   Sanchit Maeshwari, Adv.

               Mr. Abhinav Mukerji, AOR
               Ms. Pragati Neekhra, AOR

               Mr.   Sanjay Jain, Sr. Adv.
               Mr.   Rajendra Kumar, Adv.
               Mr.   Jithin M. George, Adv.
               Mr.   Abhinav Mukerji, AOR

     UPON hearing the counsel the Court made the following
                        O R D E R

List after two weeks.

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