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[Cites 0, Cited by 0] [Section 82(3)] [Section 82] [Entire Act]

State of Andhra Pradesh - Subsection

Section 82(3)(b) in Andhra Pradesh Metropolitan Region and Urban Development Authorities Act, 2016

(b)for agriculture purpose and for the excavation (including wells, bore wells) made in the ordinary course of agricultural operations and for the construction of un-metalled roads intended to give access to land solely for agricultural purposes;