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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(1)(e) in The Orissa Water Supply and Sewerage Board Act, 1991

(e)Three Chairmen of the Municipalities of three Revenue Divisions in the State to be nominated by the State Government as ex-officio Members;