(1)The [Dean, Students, Welfare] [Substituted by Act 67 of 1982.] shall be appointed by the Vice-Chancellor for a period of two years from amongst the University Professors, Readers or Principals :[Provided that if the Vice-Chancellor thinks it necessary for administrative reasons, he may revert the Dean, Student's Welfare, to his original post and appoint another person as Dean for the unexpired period of his term.] [Inserted by Act 67 of 1982.]
