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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of West Bengal - Subsection

Section 20(4) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(4)Depending upon the terms and conditions of the agreement the deserving candidate wanting to avail such free treatment and concession may directly approach the clinical establishment or may have to approach the agreed party which in turn will refer such deserving candidate to the clinical establishment and it shall be the duty and obligation of the clinical establishment to honor such referral.