Section 453(2) in The General Rules (Civil), 1957

[Cites 0, Cited by 0] [Section 453] [Entire Act]

(2)to affix on the lower portion of the back of every book received for deposit in the library a label in the following form-

N.B. - These labels in two or three different sizes in English and in Hindi will be supplied on indent by the Government Press).

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