Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Entire Act] Union of India - Section Section 17 in The Indian Nursing Council Act, 1947 17. Repeal of Ordinance 13 of 1947 Repealed by the Indian Nursing Council (Amendment) Act, 1957 (45 of 1957), section 13 (with effect from 1-12-1958).
