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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(1) in Statutes of the Homoeopathy University, Jaipur, 2011

(1)There shall be a Board of Advanced Studies and Research, hereinafter referred to as the BASR, of the University which shall consist of the following members, namely :-
(a)President;
(b)Pro-President;
(c)Deans of Faculties; and
(d)Two senior teachers nominated by the Chairperson as members for a period of five years.