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Supreme Court - Daily Orders

Apollo Tyres Ltd. vs Competition Commission India on 29 July, 2019

Bench: D.Y. Chandrachud, Indira Banerjee

                                                    1

     ITEM NO.47                             COURT NO.10                  SECTION XII

                                 S U P R E M E C O U R T O F       I N D I A
                                         RECORD OF PROCEEDINGS

                      Petition(s) for Special Leave to Appeal (C)      No(s).6818/2018

     (Arising out of impugned final judgment and order dated 06-03-2018
     in WP No. 35255/2015 passed by the High Court of Judicature at
     Madras)

     APOLLO TYRES LTD.                                                      Petitioner(s)

                                                   VERSUS

     COMPETITION COMMISSION OF INDIA & ORS.                                 Respondent(s)

     (WITH IA No. 36762/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT)

     WITH
     SLP(C) No. 7669/2018 (XII)

     Date : 29-07-2019 These petitions were called on for hearing today.

     CORAM :
                           HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
                           HON'BLE MS. JUSTICE INDIRA BANERJEE

     For Petitioner(s)               Mr.   K.V. Vishwanathan, Sr. Adv.
                                     Mr.   Anuj Berry, Adv.
                                     Ms.   Shriya Ray Chaudhuri, Adv.
                                     Mr.   S. S. Shroff, AOR

                                     Mr.   Rajshekhar Rao, Adv.
                                     Mr.   G.R. Bhatia, Adv.
                                     Ms.   Nidhi Singh, Adv.
                                     Ms.   Prerna Parashar, Adv.
                                     Mr.   Siddharth Raval, Adv.
                                     Mr.   Abhay Kumar, AOR

     For Respondent(s)               Mr.   Salman Khurshid, Sr. Adv.
                                     Mr.   Arjun Krishnan, AOR
                                     Mr.   Sumit Srivastava, Adv.
                                     Mr.   Khushboo Mittal, Adv.
                                     Ms.   Geetanjali Kapur, Adv.
Signature Not Verified
                                     Mr.   Zafar Khurshid, Adv.
                                     Ms.   Sakshi Kotiyal, Adv.
Digitally signed by
SANJAY KUMAR
Date: 2019.07.30
17:10:05 IST
Reason:


                                     Mr. Pranay Ranjan, Adv.
                                     Mr. Mohan Prasad Gupta, Adv.
                                     Mr. Arvind Kr. Sharma, Adv.
                           2

            Mr. Prashant Kumar, AOR

            Mr.   Pratap Venugopal, Adv.
            Ms.   Surekha Raman, Adv.
            Ms.   Viddusshi, Adv.
            Mr.   Akhil Abaraham, Adv.
            for   M/S. K J John And Co

            Mr. Aditya Narain, Adv.
            Mr. Arnav Narain, Adv.
            Ms. Astha Tyagi, AOR


UPON hearing the counsel the Court made the following
                       O R D E R

List the Petitions on 3 September 2019.




(SANJAY KUMAR-I)                      (SAROJ KUMARI GAUR)
   AR-CUM-PS                             COURT MASTER