Supreme Court - Daily Orders
Apollo Tyres Ltd. vs Competition Commission India on 29 July, 2019
Bench: D.Y. Chandrachud, Indira Banerjee
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ITEM NO.47 COURT NO.10 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).6818/2018
(Arising out of impugned final judgment and order dated 06-03-2018
in WP No. 35255/2015 passed by the High Court of Judicature at
Madras)
APOLLO TYRES LTD. Petitioner(s)
VERSUS
COMPETITION COMMISSION OF INDIA & ORS. Respondent(s)
(WITH IA No. 36762/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
WITH
SLP(C) No. 7669/2018 (XII)
Date : 29-07-2019 These petitions were called on for hearing today.
CORAM :
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MS. JUSTICE INDIRA BANERJEE
For Petitioner(s) Mr. K.V. Vishwanathan, Sr. Adv.
Mr. Anuj Berry, Adv.
Ms. Shriya Ray Chaudhuri, Adv.
Mr. S. S. Shroff, AOR
Mr. Rajshekhar Rao, Adv.
Mr. G.R. Bhatia, Adv.
Ms. Nidhi Singh, Adv.
Ms. Prerna Parashar, Adv.
Mr. Siddharth Raval, Adv.
Mr. Abhay Kumar, AOR
For Respondent(s) Mr. Salman Khurshid, Sr. Adv.
Mr. Arjun Krishnan, AOR
Mr. Sumit Srivastava, Adv.
Mr. Khushboo Mittal, Adv.
Ms. Geetanjali Kapur, Adv.
Signature Not Verified
Mr. Zafar Khurshid, Adv.
Ms. Sakshi Kotiyal, Adv.
Digitally signed by
SANJAY KUMAR
Date: 2019.07.30
17:10:05 IST
Reason:
Mr. Pranay Ranjan, Adv.
Mr. Mohan Prasad Gupta, Adv.
Mr. Arvind Kr. Sharma, Adv.
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Mr. Prashant Kumar, AOR
Mr. Pratap Venugopal, Adv.
Ms. Surekha Raman, Adv.
Ms. Viddusshi, Adv.
Mr. Akhil Abaraham, Adv.
for M/S. K J John And Co
Mr. Aditya Narain, Adv.
Mr. Arnav Narain, Adv.
Ms. Astha Tyagi, AOR
UPON hearing the counsel the Court made the following
O R D E R
List the Petitions on 3 September 2019.
(SANJAY KUMAR-I) (SAROJ KUMARI GAUR) AR-CUM-PS COURT MASTER