Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 10B in Bihar Land Mutation Rules, 2012 10B. After allowing mutation and also after starting Jamabandi in the name of transferee, the Revenue Karamchari shall issue rent receipt in Form-XIVB.]
