Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Punjab - Subsection Section 13(v) in The Punjab Ex-servicemen Corporation (General) Rules, 1982 (v)A Regional Rural Bank as established under section 3 of the Regional Rural Banks Act, 1970 (Central Act No. 21 of 1970);
