Supreme Court of India
Andhra Pradesh State Road Transport ... vs Income-Tax Officer, Hyderabad on 9 December, 1987
Equivalent citations: [1988]169ITR534(SC), AIRONLINE 1987 SC 405
Author: S. Natarajan
Bench: M.N. Venkatachaliah, S. Natarajan
ORDER S. Natarajan, J.
1. The question raised in this appeal has now become academic in view of decision of this Court in CIT v. Andhra Pradesh State Road Transport Corporation and hence the appeal will stand dismissed. There will be no order as to costs.