Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Maharashtra - Subsection Section 17(1) in Shree Siddhi Vinayak Ganpati Temple Trust (Prabhadevi) Act, 1980 (1)The Temple Trust shall have its own fund to be called “Shree Siddhi Vinayak Ganpati Temple Trust Fund” which shall vest in the deity of Ganapati.
