Gujarat High Court
Hitesh Ramanlal Patel vs Sentinel Properties Pvt Ltd on 5 July, 2019
Author: A.J. Shastri
Bench: A.J. Shastri
C/AO/205/2014 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/APPEAL FROM ORDER NO. 205 of 2014
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CIVIL APPLICATION (FOR STAY) NO. 1 of 2014
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C/AO/205/2014 ORDER
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HITESH RAMANLAL PATEL
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C/AO/205/2014 ORDER
Versus
SENTINEL PROPERTIES PVT LTD & 1 other(s)
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Appearance:
MR JIGAR M PATEL(3841) for the Appellant(s) No. 1
MR NARENDRA L JAIN(5647) for the Respondent(s) No. 2
MR SALIL M THAKORE(5821) for the Respondent(s) No. 1
MS HETVI H SANCHETI(5618) for the Respondent(s) No. 2
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CORAM: HONOURABLE MR.JUSTICE A.J. SHASTRI
Date : 05/07/2019
ORAL ORDER
When the matters are taken up for hearing, Mr.Salil Thakore, learned advocate appearing on behalf of respondent No.1, requests for time, with an assurance to the other side that on that day, the matters will proceed.
Considering such request and assurance, the matters are adjourned to 11.7.2019.
(A.J. SHASTRI, J) V.J. SATWARA Page 3 of 3 Downloaded on : Wed Jul 10 22:57:46 IST 2019