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Gujarat High Court

Hitesh Ramanlal Patel vs Sentinel Properties Pvt Ltd on 5 July, 2019

Author: A.J. Shastri

Bench: A.J. Shastri

C/AO/205/2014                               ORDER




IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

      R/APPEAL FROM ORDER NO. 205 of 2014

                     With
   CIVIL APPLICATION (FOR STAY) NO. 1 of 2014
     In R/APPEAL FROM ORDER NO. 205 of 2014
                     With
      R/APPEAL FROM ORDER NO. 206 of 2014
                     With
   CIVIL APPLICATION (FOR STAY) NO. 1 of 2014
     In R/APPEAL FROM ORDER NO. 206 of 2014
                     With
      R/APPEAL FROM ORDER NO. 207 of 2014
                     With
   CIVIL APPLICATION (FOR STAY) NO. 1 of 2014
     In R/APPEAL FROM ORDER NO. 207 of 2014
                     With
      R/APPEAL FROM ORDER NO. 208 of 2014
                     With
   CIVIL APPLICATION (FOR STAY) NO. 1 of 2014
     In R/APPEAL FROM ORDER NO. 208 of 2014
                     With
      R/APPEAL FROM ORDER NO. 209 of 2014
                     With
   CIVIL APPLICATION (FOR STAY) NO. 1 of 2014
     In R/APPEAL FROM ORDER NO. 209 of 2014
                     With
      R/APPEAL FROM ORDER NO. 210 of 2014
                     With
   CIVIL APPLICATION (FOR STAY) NO. 1 of 2014
     In R/APPEAL FROM ORDER NO. 210 of 2014
                     With
      R/APPEAL FROM ORDER NO. 211 of 2014
                     With
   CIVIL APPLICATION (FOR STAY) NO. 1 of 2014
     In R/APPEAL FROM ORDER NO. 211 of 2014
                     With
      R/APPEAL FROM ORDER NO. 212 of 2014
                     With
   CIVIL APPLICATION (FOR STAY) NO. 1 of 2014
     In R/APPEAL FROM ORDER NO. 212 of 2014
                     With
      R/APPEAL FROM ORDER NO. 213 of 2014


                    Page 1 of 3

                                      Downloaded on : Wed Jul 10 22:57:46 IST 2019
         C/AO/205/2014                                 ORDER



                             With
           CIVIL APPLICATION (FOR STAY) NO. 1 of 2014
             In R/APPEAL FROM ORDER NO. 213 of 2014
                             With
              R/APPEAL FROM ORDER NO. 214 of 2014
                             With
           CIVIL APPLICATION (FOR STAY) NO. 1 of 2014
             In R/APPEAL FROM ORDER NO. 214 of 2014
                             With
              R/APPEAL FROM ORDER NO. 215 of 2014
                             With
           CIVIL APPLICATION (FOR STAY) NO. 1 of 2014
             In R/APPEAL FROM ORDER NO. 215 of 2014
                             With
              R/APPEAL FROM ORDER NO. 216 of 2014
                             With
           CIVIL APPLICATION (FOR STAY) NO. 1 of 2014
             In R/APPEAL FROM ORDER NO. 216 of 2014
                             With
              R/APPEAL FROM ORDER NO. 217 of 2014
                             With
           CIVIL APPLICATION (FOR STAY) NO. 1 of 2014
             In R/APPEAL FROM ORDER NO. 217 of 2014
                             With
              R/APPEAL FROM ORDER NO. 218 of 2014
                             With
           CIVIL APPLICATION (FOR STAY) NO. 1 of 2014
             In R/APPEAL FROM ORDER NO. 218 of 2014
                             With
              R/APPEAL FROM ORDER NO. 219 of 2014
                             With
           CIVIL APPLICATION (FOR STAY) NO. 1 of 2014
             In R/APPEAL FROM ORDER NO. 219 of 2014
                             With
              R/APPEAL FROM ORDER NO. 220 of 2014
                             With
           CIVIL APPLICATION (FOR STAY) NO. 1 of 2014
             In R/APPEAL FROM ORDER NO. 220 of 2014
                             With
              R/APPEAL FROM ORDER NO. 221 of 2014
                             With
           CIVIL APPLICATION (FOR STAY) NO. 1 of 2014
             In R/APPEAL FROM ORDER NO. 221 of 2014
==========================================================
                        HITESH RAMANLAL PATEL


                               Page 2 of 3

                                                Downloaded on : Wed Jul 10 22:57:46 IST 2019
                C/AO/205/2014                                               ORDER



                                  Versus
                   SENTINEL PROPERTIES PVT LTD & 1 other(s)
==========================================================
Appearance:
MR JIGAR M PATEL(3841) for the Appellant(s) No. 1
MR NARENDRA L JAIN(5647) for the Respondent(s) No. 2
MR SALIL M THAKORE(5821) for the Respondent(s) No. 1
MS HETVI H SANCHETI(5618) for the Respondent(s) No. 2
==========================================================

 CORAM: HONOURABLE MR.JUSTICE A.J. SHASTRI

                                   Date : 05/07/2019

                                    ORAL ORDER

When the matters are taken up for hearing, Mr.Salil Thakore, learned advocate appearing on behalf of respondent No.1, requests for time, with an assurance to the other side that on that day, the matters will proceed.

Considering such request and assurance, the matters are adjourned to 11.7.2019.

(A.J. SHASTRI, J) V.J. SATWARA Page 3 of 3 Downloaded on : Wed Jul 10 22:57:46 IST 2019