Section 6(1) in The M.P. Upcharika, Prasavika, Sahai Upcharika Prasavika Tatha Swasthya Paridarshak Registrikaran Adhiniyam, 1972
(1)An election under clauses (h), (i), (j) and (k) of sub-section (1) of Section 4 shall be conducted by the Council and an election under clauses (g), (1) and (m) of sub-section (1) of Section 4 shall be conducted by the bodies referred to therein in the prescribed manner.
