Supreme Court - Daily Orders
National Legal Service Authority vs Union Of India on 19 August, 2014
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ITEM NO.41 COURT NO.1 SECTION PIL
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 212 OF 2013
NATIONAL LEGAL SERVICE AUTHORITY Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(With appln. (s) for exemption from filing O.T. and office report)
Date : 19/08/2014 This petition was called on for hearing today.
CORAM :
HON’BLE THE CHIEF JUSTICE
HON’BLE MR. JUSTICE KURIAN JOSEPH
HON’BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Ms. Anitha Shenoy, Adv.
For Respondent(s)
State of Sikkim Mr. A. Mariarputham, AG
Ms. Aruna Mathur, Adv.
State of Arunachal Mr. Anil Shrivastav, Adv.
Pradesh Mr. Rituraj Biswas, Adv.
State of Gujarat Ms. Hemantika Wahi, Adv.
State of Mizoram Mr. Pragyam Sharma, Adv.
Mr. Heshu Kayina, Adv.
State of Assam Mr. Riku Sarma, Adv.
Mr. Navnit Kumar, Adv.
For M/s. Corporate Law Group, Adv.
State of Haryana Mr. Manjit Singh, AAG
Signature Not Verified
Ms. Vivekta Singh, Adv.
Digitally signed by
NEETU KHAJURIA
Date: 2014.08.20
Ms. Nupur Choudhary, Adv.
17:06:25 IST
Reason: Mr. Sanjay Kumar Rathee, Adv.
Mr. Kamal Mohan Gupta, Adv.
State of Maharashtra Ms. Asha G. Nair, Adv.
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Mr. A.P. Mayee, Adv.
NCT of Delhi Ms. Satya Siddiqui, Adv.
Mr. P.K. Dey, Adv.
Ms. Sarfraz A. Siddiqui, Adv.
Mr. S.K. Mishra, Adv.
Mr. Radhakanta Tripathy, Adv.
For Mr. D.S Mahra, Adv.
State of Bihar Mr. Rudreshwar Singh, Adv.
Mr. Samir Ali Khan, Adv.
Govt. of Puducherry Mr. V.G. Pragasam, Adv.
Mr. S.J. Aristotle, Adv.
Mr. Prabu Ramasubramanian, Adv.
State of T.N. Mr. B. Balaji, Adv.
Mr. R. Rakesh Sharma, Adv.
Mr. S. Anand, Adv.
Ms. Shashe, Adv.
State of J&K Mr. G.M. Kawoosa, Adv.
Mr. Ashok Mathur, Adv.
State of W.B. Mr. Anip Sachthey, Adv.
Mr. Mohit Paul, Adv.
Mr. Saakaar Sardana, Adv.
State of Nagaland Ms. K. Enatoli Sema, Adv.
Mr. Amit Kumar, Singh, Adv.
State of Manipur Mr. Sapam Biswajit Meitei, adv.
Mr. Ashok Kr. Singh, Adv.
State of Tripura Mr. Gopal Singh, Adv.
Mr. Ritu Raj Biswas, Adv.
State of Punjab Mr. Jagjit Singh Chhabra, Adv.
State of Mr. C.D. Singh, Adv.
Chhattisgarh Ms. Damini Hajela, Adv.
State of H.P. Mr. Suryanarayana Singh, AAG
Ms. Pragati Neekhra, Adv.
Mr. K.V. Jagdishvaran, Adv.
Ms. G. Indira, Adv.
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Mr. Ranjan Mukherjee, Adv.
Dr. Monika Gusain, Adv.
Mr. Avijit Bhattacharjee, Adv.
Mr. Mishra Saurabh, Adv.
Mr. M. T. George, Adv.
Mr. P. V. Yogeswaran, Adv.
Ms. Rachana Srivastava, Adv.
UPON hearing the counsel the Court made the following
O R D E R
In light of the order passed by this Court on 26th April, 2013, Registry is directed to list the matter before appropriate Bench.
(Neetu Khajuria) (Renu Diwan)
Sr.P.A. Court Master