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Supreme Court - Daily Orders

National Legal Service Authority vs Union Of India on 19 August, 2014

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  ITEM NO.41                           COURT NO.1                     SECTION PIL

                             S U P R E M E C O U R T O F          I N D I A
                                     RECORD OF PROCEEDINGS

                          Writ Petition(s)(Civil)        No(s).   212 OF 2013

  NATIONAL LEGAL SERVICE AUTHORITY                                     Petitioner(s)

                                                 VERSUS

  UNION OF INDIA & ORS.                                                Respondent(s)

  (With appln. (s) for exemption from filing O.T. and office report)

  Date : 19/08/2014 This petition was called on for hearing today.

  CORAM :
                          HON’BLE THE CHIEF JUSTICE
                          HON’BLE MR. JUSTICE KURIAN JOSEPH
                          HON’BLE MR. JUSTICE ROHINTON FALI NARIMAN

  For Petitioner(s)                    Ms. Anitha Shenoy, Adv.

  For Respondent(s)

  State of Sikkim                      Mr. A. Mariarputham, AG
                                       Ms. Aruna Mathur, Adv.

  State of Arunachal                   Mr. Anil Shrivastav, Adv.
  Pradesh                              Mr. Rituraj Biswas, Adv.

  State of Gujarat                     Ms. Hemantika Wahi, Adv.
  State of Mizoram                     Mr. Pragyam Sharma, Adv.
                                       Mr. Heshu Kayina, Adv.

  State of Assam                       Mr. Riku Sarma, Adv.
                                       Mr. Navnit Kumar, Adv.
                                       For M/s. Corporate Law Group, Adv.

  State of Haryana                     Mr.    Manjit Singh, AAG
Signature Not Verified
                                       Ms.    Vivekta Singh, Adv.
Digitally signed by
NEETU KHAJURIA
Date: 2014.08.20
                                       Ms.    Nupur Choudhary, Adv.
17:06:25 IST
Reason:                                Mr.    Sanjay Kumar Rathee, Adv.
                                       Mr.    Kamal Mohan Gupta, Adv.

  State of Maharashtra                 Ms. Asha G. Nair, Adv.
                                   2

                       Mr. A.P. Mayee, Adv.

NCT of Delhi           Ms.    Satya Siddiqui, Adv.
                       Mr.    P.K. Dey, Adv.
                       Ms.    Sarfraz A. Siddiqui, Adv.
                       Mr.    S.K. Mishra, Adv.
                       Mr.    Radhakanta Tripathy, Adv.
                       For    Mr. D.S Mahra, Adv.

State of Bihar         Mr. Rudreshwar Singh, Adv.
                       Mr. Samir Ali Khan, Adv.

Govt. of Puducherry    Mr. V.G. Pragasam, Adv.
                       Mr. S.J. Aristotle, Adv.
                       Mr. Prabu Ramasubramanian, Adv.

State of T.N.          Mr.   B. Balaji, Adv.
                       Mr.   R. Rakesh Sharma, Adv.
                       Mr.   S. Anand, Adv.
                       Ms.   Shashe, Adv.

State of J&K           Mr. G.M. Kawoosa, Adv.
                       Mr. Ashok Mathur, Adv.

State of W.B.          Mr. Anip Sachthey, Adv.
                       Mr. Mohit Paul, Adv.
                       Mr. Saakaar Sardana, Adv.

State of Nagaland      Ms. K. Enatoli Sema, Adv.
                       Mr. Amit Kumar, Singh, Adv.

State of Manipur       Mr. Sapam Biswajit Meitei, adv.
                       Mr. Ashok Kr. Singh, Adv.

State of Tripura       Mr. Gopal Singh, Adv.
                       Mr. Ritu Raj Biswas, Adv.

State of Punjab        Mr. Jagjit Singh Chhabra, Adv.

State of               Mr. C.D. Singh, Adv.
Chhattisgarh           Ms. Damini Hajela, Adv.

State of H.P.          Mr. Suryanarayana Singh, AAG
                       Ms. Pragati Neekhra, Adv.

                       Mr. K.V. Jagdishvaran, Adv.
                       Ms. G. Indira, Adv.
                          3


                Mr. Ranjan Mukherjee, Adv.

                Dr. Monika Gusain, Adv.

                Mr. Avijit Bhattacharjee, Adv.

                Mr. Mishra Saurabh, Adv.

                Mr. M. T. George, Adv.

                Mr. P. V. Yogeswaran, Adv.

                Ms. Rachana Srivastava, Adv.


 UPON hearing the counsel the Court made the following
                    O R D E R

In light of the order passed by this Court on 26th April, 2013, Registry is directed to list the matter before appropriate Bench.



 (Neetu Khajuria)                          (Renu Diwan)
      Sr.P.A.                              Court Master