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[Cites 0, Cited by 0] [Section 3] [Entire Act]

NCT Delhi - Subsection

Section 3(xi) in The Delhi Common Effluent Treatment Plants Rules, 2001

(xi)To open and maintain account for construction, operation and maintenance of the CETP in which all contributions from the occupiers/industries, subsidies/grants received from the Government towards capital costs, and loan, if any raised by it from financial institutions shall be accounted for.