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State of West Bengal - Section

Section 142 in Police Regulations, Calcutta, 1968

142. Inspecting officers of Outposts, police station and Divisional Lock-ups. - Inspecting officers shall inspect the divisional police station and outpost lock-ups and shall initial the Lock-up Registers at each visit.

They shall invariably ask the prisoners in these lock-ups whether they have any complaints to make and a note shall be made of such complaints, if any, in the General Diary or Inspection Register.Any complaints of ill-treatment shall be immediately enquired into by the officer concerned, and a report, made to the Divisional Deputy Commissioner.