Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 88 in The Orissa Cinemas (Regulation) Rules, 1964 88. The operator in-charge shall be present in the enclosure and shall devote his whole attention to the cinema during the whole time that it is being operated.
