Section 54(2)(a) in The Orissa Homoeopathic Act, 1956
(a)the time at which and the place and manner in which [the election] [Substituted vide Orissa Gazette Extraordinary No.1113/19-9-1994-Notification No. 12935-Legislative/ 19-9-1994-O.A. No. 16 of 1994.] shall be held under Section 3;