Bombay High Court
Shobhana R. Datar vs Union Of India Through Ministry Of Low ... on 27 July, 2023
Bench: G.S. Patel, Neela Kedar
Board Sr.No.:-917
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 8016 OF 2019
Rajan Bhalchandra Datara And Anr ....PETITIONER
V/S
Bank Of Maharashtra And Anr ....RESPONDENT
WITH WRIT PETITION NO. 1230 OF 2022 Autocrat Automotive Stamping Pvt. Ltd. And ....PETITIONER Ors V/S Bank Of India Through Its Managing Director....RESPONDENT And Chief Executive Officer And Anr WITH WRIT PETITION NO. 11454 OF 2019 Shobhana R. Datar ....PETITIONER V/S Union Of India Through Ministry Of Low And....RESPONDENT Justice Dept. Of Legal Affairs And Ors WITH WRIT PETITION NO. 3338 OF 2020 Vaibhav D. Kulkarni ....PETITIONER V/S The Reserve Bank Of India Through The Chief ....RESPONDENT General Maanager And Ors Page 1/4 ::: Uploaded on - 27/07/2023 ::: Downloaded on - 28/07/2023 07:10:47 ::: WITH WRIT PETITION NO. 4386 OF 2021 Kishor M. Howale And Anr ....PETITIONER V/S The Reserve Bank Of India And Ors ....RESPONDENT WITH WRIT PETITION NO. 8375 OF 2021 Pranav Construction Systems Private Limited ....PETITIONER V/S Bank Of India Limited And Anr ....RESPONDENT WITH WRIT PETITION NO. 3748 OF 2022 Meena Raghavendra Joshi ....PETITIONER V/S Bank Of Baroda And Ors ....RESPONDENT WITH WRIT PETITION NO. 3753 OF 2022 Khadkeshwar Hatcheries Ltd. And Ors ....PETITIONER V/S Bank Of Baroda And Ors ....RESPONDENT WITH WRIT PETITION NO. 14855 OF 2022 M/s. Deogiri Infrastructure Pvt. Ltd. And Ors ....PETITIONER V/S Bank Of Baroda Zonal Office Thr. Authorized....RESPONDENT Officer And Ors Page 2/4 ::: Uploaded on - 27/07/2023 ::: Downloaded on - 28/07/2023 07:10:47 ::: WITH WRIT PETITION NO. 9252 OF 2023 Mr. Dhondiram Bhimrao Chavan And Anr ....PETITIONER V/S Bank Of India And Ors ....RESPONDENT WITH WRIT PETITION NO. 9251 OF 2023 Satish D Chavan And Anr ....PETITIONER V/S Bank Of India And Ors ....RESPONDENT WITH WRIT PETITION STAMP NO. 96699 OF 2020 Shree Balaji Milk And Milk Products ....PETITIONER V/S Bank Of India And Ors ....RESPONDENT WITH WRIT PETITION NO. 3650 OF 2021 Ajit Bhagwan Kulkarni And Ors ....PETITIONER V/S Bank Of Maharashtra And Anr ....RESPONDENT WITH WRIT PETITION NO. 3757 OF 2022 Harshwardhan Raghavendra Joshi ....PETITIONER V/S Bank Of Baroda And Ors ....RESPONDENT Page 3/4 ::: Uploaded on - 27/07/2023 ::: Downloaded on - 28/07/2023 07:10:47 ::: WITH INTERIM APPLICATION NO. 7948 OF 2023 In Writ Petition 8016 OF 2019 Rajan Bhalchandra Datar And Anr ....PETITIONER V/S Bank Of Maharashtra And Anr ....RESPONDENT WITH INTERIM APPLICATION NO. 7947 OF 2023 In Writ Petition 8016 OF 2019 Rajan Bhalchandra Datar And Anr ....PETITIONER V/S Bank Of Maharashtra And Anr ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 27th July, 2023 P.C. :
S. O. to 03/08/2023 .
( FOR REGISTRAR JUDICIAL - I ) Page 4/4 ::: Uploaded on - 27/07/2023 ::: Downloaded on - 28/07/2023 07:10:47 :::