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[Cites 0, Cited by 2] [Section 86(2)] [Section 86] [Entire Act]

State of Gujarat - Subsection

Section 86(2)(a) in The Gujarat Co-Operative Societies Act, 1961

(a)on the requisition of a society duly authorised by' rules made in this behalf to make such requisition, in respect of any of its member, such manner being itself a society,or