Gujarat High Court
Bharat Natwarlal Shah vs Union Of India on 26 August, 2021
Author: Nikhil S. Kariel
Bench: Nikhil S. Kariel
C/SCA/6517/2021 ORDER DATED: 26/08/2021
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
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VARUN MAHENDRA AGRAWAL
Versus
UNION OF INDIA
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Appearance:
MEHUL G RAJPUT(9733) for the Petitioner(s) No. 1
for the Respondent(s) No. 1,2
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CORAM:HONOURABLE MR. JUSTICE NIKHIL S. KARIEL
Date : 26/08/2021
ORAL ORDER
Learned Advocate Mr. Kshitij Amin submits that reply is ready and Registry may be directed to take the same on record.
Having regard to the same, Registry may do the needful. Stand over to 06.09.2021.
(NIKHIL S. KARIEL,J) VARSHA DESAI Page 4 of 4 Downloaded on : Mon Sep 06 03:05:07 IST 2021