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State of Rajasthan - Section

Section 12 in Ajmer Development Authority Act, 2013

12. Provision for inviting Government and Local Authority Officers to assist for advice.

- The Authority, the Executive Committee, the Ajmer Development Commissioner or a Functional Board may invite any officer of the State Government or local authority or other authority or any person to attend its meeting or meetings as a special or permanent invitee for the purpose of assisting or advising it on any matter or matters. The officers or the persons so invited may take part in the proceeding but shall have no right to vote.CHAPTER- III Constitution of Functional Boards