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[Cites 0, Cited by 0] [Section 61(5)] [Section 61] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 61(5)(a) in The Andaman and Nicobar Islands Value Added Tax Regulation, 2017

(a)refuse to allow the goods or the goods vehicle to enter or leave Andaman and Nicobar Islands;