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State of Punjab - Section

Section 7 in The Haryana and Punjab Agricultural Universities Act, 1970

7. Objects of corresponding University.

Each corresponding University shall be deemed to be established and incorporated for the following objects, namely:
(a)making provision for imparting education in different branches of study, particularly agriculture, veterinary and animal science, agricultural engineering, home sciences and other allied sciences;
(b)furthering the advancement of learning and prosecution of research, particularly in agriculture and other allied sciences;
(c)undertaking the extension of such sciences to the rural people of the territories within which the University is required by this Act to function;
(d)such other purposes as the appropriate Government may, by notification in the Official Gazette, direct.