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[Cites 0, Cited by 0] [Section 2(5)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(5)(iii) in The West Bengal Labour Welfare Fund Act, 1974

(iii)any commercial establishment within the meaning of clause (2) of section 2 of the West Bengal Shops and Establishments Act, 1963, which employs, or on any working day during the preceding twelve months, employed ten or more persons: