Supreme Court - Daily Orders
M/S N.N. Global Mercantile Private ... vs M/S Indo Unique Flame Ltd. on 6 December, 2022
Bench: K.M. Joseph, Ajay Rastogi, Aniruddha Bose, Hrishikesh Roy, C.T. Ravikumar
ITEM NO.502 COURT NO.4 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal Nos. 3802-3803/2020
M/S N.N. GLOBAL MERCANTILE PRIVATE LIMITED Appellant(s)
VERSUS
M/S INDO UNIQUE FLAME LTD. & ORS. Respondent(s)
[ TO GO BEFORE FIVE HON'BLE JUDGES ]
[MR. GOURAB BANERJEE APPOINTED AS AMICUS CURIAE VIDE ORDER DATED
29.09.2022]
(With IA No. 152125/2022 - INTERVENTION APPLICATION and IA No.
185816/2022 - INTERVENTION APPLICATION and IA No. 72141/2021 -
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
Date : 06-12-2022 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE K.M. JOSEPH
HON'BLE MR. JUSTICE AJAY RASTOGI
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
HON'BLE MR. JUSTICE HRISHIKESH ROY
HON'BLE MR. JUSTICE C.T. RAVIKUMAR
Mr. Gourab Banerjee, Sr. Adv. (Amicus Curiae)
For Appellant(s)
Mr. Rameshwar Prasad Goyal, AOR
For Respondent(s)
Ms. Charu Ambwani, AOR
Mr. Sanjay Kapur, AOR
Mr. Puneet Singh Bindra, AOR
Mr. Alok Tripathi, AOR
UPON hearing the counsel the Court made the following
O R D E R
List the matter on 07th December, 2022, at 2 p.m. Signature Not Verified Digitally signed by Nidhi Ahuja Date: 2022.12.06 17:25:15 IST Reason: (NIDHI AHUJA) (RENU KAPOOR) AR-cum-PS ASSISTANT REGISTRAR