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Supreme Court - Daily Orders

M/S N.N. Global Mercantile Private ... vs M/S Indo Unique Flame Ltd. on 6 December, 2022

Bench: K.M. Joseph, Ajay Rastogi, Aniruddha Bose, Hrishikesh Roy, C.T. Ravikumar

     ITEM NO.502                         COURT NO.4                  SECTION III

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

     Civil Appeal Nos. 3802-3803/2020

     M/S N.N. GLOBAL MERCANTILE PRIVATE LIMITED                      Appellant(s)

                                                VERSUS

     M/S INDO UNIQUE FLAME LTD. & ORS.                               Respondent(s)

     [ TO GO BEFORE FIVE HON'BLE JUDGES ]
     [MR. GOURAB BANERJEE APPOINTED AS AMICUS CURIAE VIDE ORDER DATED
     29.09.2022]
     (With IA No. 152125/2022 - INTERVENTION APPLICATION and IA No.
     185816/2022 - INTERVENTION APPLICATION and IA No. 72141/2021 -
     PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)

     Date : 06-12-2022 This matter was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE K.M. JOSEPH
                         HON'BLE MR. JUSTICE AJAY RASTOGI
                         HON'BLE MR. JUSTICE ANIRUDDHA BOSE
                         HON'BLE MR. JUSTICE HRISHIKESH ROY
                         HON'BLE MR. JUSTICE C.T. RAVIKUMAR


                                   Mr. Gourab Banerjee, Sr. Adv. (Amicus Curiae)
     For Appellant(s)
                                   Mr. Rameshwar Prasad Goyal, AOR

     For Respondent(s)
                                   Ms. Charu Ambwani, AOR

                                   Mr. Sanjay Kapur, AOR

                                   Mr. Puneet Singh Bindra, AOR

                                   Mr. Alok Tripathi, AOR

                         UPON hearing the counsel the Court made the following
                                            O R D E R

List the matter on 07th December, 2022, at 2 p.m. Signature Not Verified Digitally signed by Nidhi Ahuja Date: 2022.12.06 17:25:15 IST Reason: (NIDHI AHUJA) (RENU KAPOOR) AR-cum-PS ASSISTANT REGISTRAR