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[Cites 0, Cited by 0] [Section 213(2)] [Section 213] [Entire Act]

State of Karnataka - Subsection

Section 213(2)(i) in Karnataka Panchayat Raj Act, 1993

(i)payment of salaries and allowances to the Adhyaksha and Upadhyaksha, officers and staff, traveling allowance, daily allowance, and sitting fees to the members of the Grama Panchayat or any Committee thereof, subject to such rules as may be prescribed.