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State of Uttar Pradesh - Section
Section 20 in The U.P. Industries Department Class IV Service Rules, 1974
20. Scale of pay.
- The scales of pay admissible to persons appointed to the posts included in the cadre of the service whether in a substantive or officiating capacity or as a temporary measure shall be such as may be determined by the Government from time to time. The scales of pay in force are given below :| Before 1-8-72 | From 1-8-72 | ||
| Rs. | Rs. | ||
| 1. | Mechanic-cum-Cyclostyler/Driver (at anoffice other than Head Office for heavy vehicles) | 18-140 | 185-265 |
| 2. | Driver (for light vehicles), Electrician | 75-115 | 175-250 |
| 3. | Jamadar, Daftari, Duplicator-cum-Cyclostyler | 60-80 | 170-225 |
| 4. | Peon, Orderlies, Attendants, Farrash, Waterman,Chaukidar, Mali, Garden Coolie, Mate, Library Attendant,Treasury Messenger, Treasury Runners, Cleaners, Sweeper, Packer,Marker, Sales Attendant, Stock Arrangers, Laboratory Attendants,Lab. Bearer, Store Attendant |