Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Odisha - Subsection Section 16(4) in The Orissa Supply and Sale of Stamps and Stamped Papers Rules, 1990 (4)Licences may be granted by the Collector to Postmasters with the consent of the Postmaster-General or of an officer authorised by him in this behalf.
