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[Cites 0, Cited by 0] [Section 2(18)] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(18)(ii) in The M.P. Industrial Relations Act, 1960

(ii)all questions of what is fair and right in relation to any such matter having regard to the interest of the person immediately connected and of the community as a whole;