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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Surender Kumar Garg vs . Sanjeev Kumar Saini And Ors. on 21 June, 2023

Author: Sandeep Sharma

Bench: Sandeep Sharma

Surender Kumar Garg Vs. Sanjeev Kumar Saini and ors.

CMPMO No. 302 of 2023 .

21.6.2023 Present: Mr. Suneet Goel,Advocate, for the petitioner.

CMPMO No.302 of 2023 Notice be issued to the respondents returnable for 24.7.2023, on taking steps within one week.

CMP No. 7593 of 2023 Notice in the aforesaid terms. Reply, if any, be filed on or before the next date of hearing. In the meanwhile, further proceedings, in Case No. 13/2 of 2014, titled Sanjiv Vs. Surender Kumar and ors, pending before the learned Rent Controller-II, Sirmaur District at Nahan shall remain stayed.

(Sandeep Sharma) Judge 21st June, 2023 (Guleria) ::: Downloaded on - 21/06/2023 20:34:41 :::CIS