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State of Jammu-Kashmir - Section

Section 43 in The Jammu and Kashmir State Ranbir Penal Code, 1989

43. Illegal.

- The word "illegal" is applicable to everything which is an offence or which is prohibited by law, or which furnishes ground for a civil section; andLegally bound to do. - A person is said to be "legally bound to do" whatever it is illegal in him to omit.