Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 171(2)] [Section 171] [Entire Act] State of Meghalaya - Subsection Section 171(2)(b) in Meghalaya Municipal Act, 1973 (b)increase or diminishes the height or area covered by, or the cubical capacity of the building, or of any room in the building.