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M.S. Joseph vs Bajaj Electricals Limited on 2 July, 2018

      ITEM NO.28           REGISTRAR COURT. 2              SECTION XVI­A

                     S U P R E M E  C O U R T  O F  I N D I A
                             RECORD OF PROCEEDINGS


                           BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL

      IA 52698/2018, in Transfer Petition(s)(Criminal)  No(s).  125/2018

      M.S. JOSEPH                                        Petitioner(s)

                                      VERSUS

      BAJAJ ELECTRICALS LIMITED                          Respondent(s)

(FOR ADMISSION and IA No.52698/2018­EX­PARTE STAY )   Date : 02­07­2018 These matters were called on for hearing today.

For Petitioner(s)                     Mr. M. T. George, AOR                     For Respondent(s)   Mr.Dinkar Singh,Adv.                     Mr.Deepak Goel,Adv.

                    

          UPON hearing the counsel the Court made the following                              O R D E R The office report indicates that service of notice is complete on the sole respondent, but no one has entered appearance on his behalf.   However,   Mr.Deepak   Goel,   Ld.counsel   undertakes   to   appear for the   above said respondent. He seeks and is given one week's time   to   file   the   vakalatnama.   Ld.counsel   for   the   petitioner   is directed to serve the complete set of pleading to the above said respondent   within   one   week   after   filing   the   vakalatnama. Thereafter, he may file the counter affidavit within four weeks.

List the matter again on 14.08.2018.

Signature Not Verified Digitally signed by SUSHMA KUMARI

                                             RAJESH KUMAR GOEL BAJAJ Date: 2018.07.03 15:51:32 IST Reason:                                                      Registrar SB