Section 16(c) in Tamil Nadu Panchayats (Preparation and Submission of Administration Reports of Panchayat Union Councils and District Panchayats) Rules, 1999
(c)Dangerous and offensive trades:(i)What are all the trades identified and number of licences issued trade-wise, amount collected by way of fees village panchayat-wise, and furnish other details.(ii)Indicate details on industrial pollution affecting the environments and, if so, what steps taken by the union to prevent such pollution.
