Andhra Pradesh High Court - Amravati
Unknown vs Ravi Joseph on 28 April, 2026
Author: D Ramesh
Bench: D Ramesh
(SHOW CAUSE NOTICE BEFORE ADMISSION)
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
(ORI NAL JURI sDICTI 1ON) Tae SOSSSss
UESDAY THE TWENTY EIGHTH DAY OF APRIL
TWO TH aes AND AND TWENTY SIX."
| SPRESENT:
"THE HONOURABLE SRI JUSTICE D RAMESH
| CONTEMPT CASE NO: 1879 OF 2026.0
Between X
Shhbnananenee?
3
1. Gana am 'Ramachan dra Reddy. S/o. Venkata Reddy, aged 8Y years,
Kosaraju Pavan Krishna, S/o. Sal Prasad, aged 42 years, No. 26-4.
ce ty
rie 1738- Bd: 4" line, Ramiinagar, Nellore, SPSR N etigte. Dis jatricl
7
2
1080, CGhandrarnoulinagar Vedayapaiem, Nellora, SPSR Nellore
District, - a
3, Venger Gury Kumar, Sfo, Chinne Gurrappa, aged 42 years, Rio.
{ No.gdt, Lakshmi Sadan, Vijayasn layout, Janakvidhyaiayanagar
BG Road, Benguluru. : |
4, Turner builders and promaters pvt limilec, Rep by fs director Amit.
tHkka, Aged 35 years, D.Neo.Sy
S. Kishan Sikka, , Sfo. SHSC, Aged 47 years, O.No O84, M P Enclave,
. Puniaty, Bhbag extention. New Dein!
8. Spalhoy Sikka, Sic, Sestaramdas Aged 71 years, DNo 14/88
Punabl bhag exientention, Punjab
~~? gy
f, KOSa araju Praveen, ofo, Late Bhagvan Narayana, Aged 49 years,
J.N0.3-30, Ranukaliu vilage, Kanukollu Mandal, Srishna District,
a
ye
. retitioners
AND
1. Ravi Joseph, The District Registrar, Nellore, SPSR Nellore District.
Fe
SY Ramesh, The Sub Meqistrar , Ucayagin, Nellore District
"Respondents
vt &. -, ~ : wm UN 3O%8 ra a oe - - mito Mie SP eine:
of the Canternpt of courts Act 1971. the above case through his Counsel
Sr MECHRKONDA PRANAY VENK
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HIGH COURT
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28
DATED 8.04 20
LIST THIS MATTER ON 15.06.2026
BY
.
NOTE ON ;
NOTICE BEFORE ADMISS OF 2025 ws Pee & NG. 18 LA ere. Gide Web lity wegere Yrrtls, IEA