Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 59 in Sarva Haryana Gramin Bank (Officers and Employees) Service Regulations, 2010 59. Leave not admissible for an officer or employee placed under suspension. - No leave shall be granted to an officer or employee who is under suspension.
