Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(zt) in The Medical Devices Rules, 2017 (zt)"sponsor" includes a person, an investigator, a company or an institution or an organization responsible for the initiation and management of a clinical investigation or clinical performance evaluation in India;
