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[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

State of Goa - Subsection

Section 32(1)(d) in The Goa, Daman and Diu Town and Country Planning Act, 1974

(d)indicate the stages by which the proposals are intended to be carried out, together with the financial implications of each stage.