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[Cites 0, Cited by 0] [Section 8(8)] [Section 8] [Entire Act]

State of Maharashtra - Subsection

Section 8(8)(a) in Maharashtra Electricity Regulatory Commission (Standards of Performance of Distribution Licensees, Period for Giving Supply and Determination of Compensation) Regulations, 2014

(a)for "Class I cities" within twelve (12) months;