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State of Goa - Section

Section 19 in Goa Investment Promotion Act, 2014

19. Combined Application Form (CAF).

- The Government may, while prescribing the forms of application under this Act, combine various requisites under different forms in vogue in one such form or prescribe new forms and also prescribe manner of submitting such forms. The concerned Department or Government agency or Competent Authority shall accept such forms of applications under this Act for processing.