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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Kerala - Subsection

Section 22(11) in Kerala Veterinary and Animal Sciences University Act, 2010

(11)A member of the board other than ail ex-officio member may tender resignation his his membership at any time before the expiry of the term of his office. Such resignation shall be conveyed to the Chancellor by a letter in writing by the member and the resignation shall take effect from the date of its acceptance by the Chancellor.