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[Cites 0, Cited by 0] [Section 40(16)] [Section 40] [Entire Act]

State of Punjab - Subsection

Section 40(16)(f) in The Punjab Liquor Licence Rules, 1956

(f)The licensee shall prominently display in front of his shop a signboard showing in Hindi and Gurmukhi the retail prices of each kind of bottle to be charged by him as set forth in his license.