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[Cites 0, Cited by 0] [Section 417] [Entire Act]

State of Odisha - Subsection

Section 417(1) in Orissa Municipal Rules, 1953

(1)A service book shall be maintained in such form, as prescribed by the State Government for their employees, for every officer or servant of a Council. The service book will be a record of the service and shall contain no remarks on work and conduct.