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[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

Union of India - Subsection

Section 55(2)(s) in The Special Economic Zones Act, 2005

(s)the form and the manner in which an application may be made for setting up of an Offshore Banking Unit in a Special Economic Zone under sub‑section (1) of section 17;