Section 61 in The Electricity Regulatory Commissions Act, 1998
61. Repeal and saving .-(1) The Electricity Regulatory Commissions Ordinance, 1998 (Ord. 14 of 1998) is hereby repealed.
(2)Notwithstanding such repeal, anything done or any action taken under the said Ordinance shall be deemed to have been done or taken under the corresponding provisions of this Act.
