Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 141(2)] [Section 141] [Entire Act] State of Andhra Pradesh - Subsection Section 141(2)(b) in Andhra Pradesh Municipalities Act, 1965 (b)provide for the levy of different rates of charge in respect of water supplied to the different categories specified in clause (a);