Himachal Pradesh High Court
Bimla Kumari vs . Ved Parkash on 19 April, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Bimla Kumari vs. Ved Parkash .
RSA No.349 of 2008 19.04.2022 Present Mr. Ashok Kumar, Advocate vice counsel for the appellants.
Mr. Subhash Chander, Advocate, for respondents No.1(a) to 1(c).
Since original counsel representing the appellant is not present on account of some personal difficulty, prayer has been made on his behalf for an adjournment. Prayer allowed as not opposed. List after four weeks.
Sandeep Sharma) Judge 19th April, 2022 (shankar) ::: Downloaded on - 19/04/2022 20:09:15 :::CIS